Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(1)Where the applicant is already a party to a proceedings before the Court or authority and seeks aid or advice in such proceedings, the Advocate on the panel to whom the application is referred shall enter appearance before the authority on behalf of the applicant.