Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 5 December, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.38 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No(s).14/2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for permission to file additional documents and
stay and office report)
Date : 05/12/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Neha Sangwan, Adv.
Mr. Chirag M. Shroff,Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Ms. Nina Gupta, Adv.
Mr. Lalit Bhasin, Adv.
Mr. Mudit Sharma,Adv.
Ms. Ranu Purohit, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As jointly prayed for, put up on a non-miscellaneous day.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.12.05
16:51:57 IST
Reason: