Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Goa - Subsection Section 50(1) in The Goa Medical Council Rules, 1995 (1)The Executive Committee shall consider all petitions or applications addressed to the Council and shall submit its report thereon to the council.
