Section 150(2)(b) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 0] [Section 150(2)] [Section 150] [Entire Act]

Union of India - Subsection

Section 150(2)(b) in The Motor Vehicles Act, 1988

(b)that the policy is void on the ground that it was obtained by nondisclosure of any material fact or by representation of any fact which was false in some material particular; or

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Union of India - Subsection

Section 150(2)(b) in The Motor Vehicles Act, 1988