Allahabad High Court
Ramesh Singhal, General Sec., Jai Maa ... vs Prof. Dr. S.S. Mantha, Chairman, ... on 19 July, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 3317 of 2010 Petitioner :- Ramesh Singhal, General Sec., Jai Maa Savitri Edu.Soc. Respondent :- Prof. Dr. S.S. Mantha, Chairman, A.I.C.T.E., New Delhi Petitioner Counsel :- Anil Kumar Bajpai Hon'ble Vikram Nath,J.
Sri Neeraj Tewari, Advocate may receive copy of the contempt application meant for the opposite party filed along with this application during the course of the day. He prays for and is allowed three days time to obtain instructions.
Put up this case in the additional cause list of 22.7.2010 showing the name of Sri Neeraj Tewari, Advocate from the side of the opposite party.
Order Date :- 19.7.2010 pk