Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(3)(n) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984 (n)to diversify agriculture and to develop activities, like animal husbandry and protein production;