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UT Chandigarh - Section

Section 2 in The Punjab General Sales Tax (Second Amendment) Act, 1993

2. Section 3 shall be omitted.

(Received the assent of the Governor on 17th August 1993)An Act further to amend the Punjab General Sales Tax Act, 1948.Be it enacted by the Legislature of the State of Punjab in the Forty-fourth Year of the Republic of India as follows:-