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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1) in Himachal Pradesh Technical University Act, 2014

(1)The Academic Council shall be the academic body of the University and shall, subject to the provisions of this Act, have control over the academic affairs of the University.The Academic Council shall consist of the following members, namely: -
(a) Vice-Chancellor. Chairperson
(b) All Deans of the University. Member
(c) One Head from each School or Department orCentre of the University. Member
(d) Principals-cum-Directors of ConstituentColleges or Institution. Member
(e) OnePrincipal-cum-Director from Affiliated Government Collegesby rotation,in order of seniority, to be nominated by theVice-Chancellor. Member
(f) One Principal orDirector from Affiliated Private Colleges by rotation, in orderof seniority, to be nominated by theVice-Chancellor. Member
(g) Two Eminent Industrialists to be nominated bythe Vice-Chancellor, and Member
(h) Two Professors orAssociate Professors from other reputed Universities orInstitutionsto be nominated by the Vice-Chancellor. Member