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State of Karnataka - Section

Section 82 in Karnataka Agricultural Produce Marketing Act 1966

82. Assistance by the market functionaries.

- Every market functionary shall render such assistance in the collection and the prevention of the evasion of payment of fees or other amounts due under this Act the rules and the bye-laws and in the prevention of the breach of the provisions of this Act the rules and the bye-laws as may be required by the market committee.