Section 25(1)(g) in The West Bengal Co-Operative Societies Act, 1983

[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(g) in The West Bengal Co-Operative Societies Act, 1983

(g)distribution, of net profits, if any;

(gg)[ fixation of borrowing limit as may be necessary;] [Clause (gg) Inst, by West Bengal Act 27 of 1989.]