Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(2) in Chennai Unified Metropolitan Transport Authority Rules, 2019 (2)The remuneration of the auditor shall be fixed by the Authority in its general meeting or in such manner as may be determined therein.
