Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 8 in Jaunsar-Bawar Security of Tenure and Land Records Act, 1952 8. Presumption regarding entries. - All entries in the record prepared in accordance with the provisions under this Act shall be presumed to be true until the contrary is proved.
