Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 333] [Entire Act] State of Haryana - Subsection Section 333(3) in Punjab Jail Manual (3)The night sentry at the main gate shall be posted between the gates and shall also be in possession of 12 rounds of ammunition.
