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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(6)(e) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(e)if he thinks desirable or necessary, he can authorise the Vice-President to undertake the measures he is taking, on days on which he could not undertake them, due to his pre-occupation with any other official business; and