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Kerala High Court

M/S.Creo Homes vs Union Of India on 8 April, 2025

                                                     2025:KER:30403
WP(C) No. 16337 of 2019

                                    -1-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

            THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    TUESDAY, THE 8TH DAY OF APRIL 2025 / 18TH CHAITHRA, 1947

                          WP(C) NO. 16337 OF 2019

PETITIONERS:

      1      M/S.CREO HOMES
             REPRESENTED BY ITS MANAGING DIRECTOR,
             KIZHAVANA ROAD, PANAMPILLY NAGAR,
             COCHIN, KERALA,PIN-682 036

      2      ARUN JOY,
             AGED 29 YEARS, S/O. JOY C.V., MANAGING DIRECTOR,
             KIZHAVANA ROAD, PANAMPILLY NAGAR,
             COCHIN, KERALA,PIN-682 036

             BY ADVS.SREEDEVI KYLASANATH
                     ACHUTH KYLAS
                     R.MAHESH MENON
                     DEAGO JOHN K.


RESPONDENTS:

      1      UNION OF INDIA
             REPRESENTED BY SECRETARY,
             DEPARTMENT OF INFORMATION TECHNOLOGY,
             NEW DELHI-INDIA, PIN-110 001

      2      INDIAN COMPUTER EMERGENCY RESPONSE TEAM,
             (CERT-IN) REPRESENTED BY DIRECTOR,
             ELECTRONICS NIKETAN 6, CGO, COMPLEX,
             LODHI ROAD, NEW DELHI-110 003

      3      THE SUPERINTENDENT OF POLICE,
             POLICE COMPUTER CENTRE, CYBER CELL DIVISION,
             KERALA POLICE, THIRUVANANTHAPURAM,
             KERALA, PIN-695 001
                                                   2025:KER:30403
WP(C) No. 16337 of 2019

                                -2-


      4      CHERIAN NELLUVELLI ARAMANAPADI,
             CHANGANASSERY,KOTTAYAM-686 101

      5      TONY CHERIAN,
             CHANGANASSERY,KOTTAYAM-686 101

 *ADDL.R6 THE SUPERINTENDENT OF POLICE,
          HI-TECH CRIME ENQUIRY CELL,
          CYBER CELL DIVISION, KERALA POLICE,
          THIRUVANANTHAPURAM, KERALA-695001.

           * ADDL.R6 IS IMPLEADED AS PER ORDER DATED 27/09/2019
             IN IA NO.02/2019

   R1&R2     SRI.P.VIJAYAKUMAR, ASG OF INDIA

   R3 &
         SMT.SURYA BINOY, SENIOR GOVERNMENT PLEADER
 ADDL.R6

   R4&R5     SRI.JOMY GEORGE
             SRI.DEEPAK MOHAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.04.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                             2025:KER:30403
WP(C) No. 16337 of 2019

                                      -3-




                        MOHAMMED NIAS C.P., J.
                 ---------------------------------------------
                         W.P.(C) No.16337 of 2019
                  --------------------------------------------
                  Dated this the 8th day of April, 2025

                                JUDGMENT

The learned counsel for the petitioners submits that the prayers in the writ petition have become infructuous. This is recorded.

In view of the above, the writ petition is dismissed as infructuous.

Sd/-

MOHAMMED NIAS C.P. JUDGE bpr