Kerala High Court
M/S.Creo Homes vs Union Of India on 8 April, 2025
2025:KER:30403
WP(C) No. 16337 of 2019
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 8TH DAY OF APRIL 2025 / 18TH CHAITHRA, 1947
WP(C) NO. 16337 OF 2019
PETITIONERS:
1 M/S.CREO HOMES
REPRESENTED BY ITS MANAGING DIRECTOR,
KIZHAVANA ROAD, PANAMPILLY NAGAR,
COCHIN, KERALA,PIN-682 036
2 ARUN JOY,
AGED 29 YEARS, S/O. JOY C.V., MANAGING DIRECTOR,
KIZHAVANA ROAD, PANAMPILLY NAGAR,
COCHIN, KERALA,PIN-682 036
BY ADVS.SREEDEVI KYLASANATH
ACHUTH KYLAS
R.MAHESH MENON
DEAGO JOHN K.
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY SECRETARY,
DEPARTMENT OF INFORMATION TECHNOLOGY,
NEW DELHI-INDIA, PIN-110 001
2 INDIAN COMPUTER EMERGENCY RESPONSE TEAM,
(CERT-IN) REPRESENTED BY DIRECTOR,
ELECTRONICS NIKETAN 6, CGO, COMPLEX,
LODHI ROAD, NEW DELHI-110 003
3 THE SUPERINTENDENT OF POLICE,
POLICE COMPUTER CENTRE, CYBER CELL DIVISION,
KERALA POLICE, THIRUVANANTHAPURAM,
KERALA, PIN-695 001
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WP(C) No. 16337 of 2019
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4 CHERIAN NELLUVELLI ARAMANAPADI,
CHANGANASSERY,KOTTAYAM-686 101
5 TONY CHERIAN,
CHANGANASSERY,KOTTAYAM-686 101
*ADDL.R6 THE SUPERINTENDENT OF POLICE,
HI-TECH CRIME ENQUIRY CELL,
CYBER CELL DIVISION, KERALA POLICE,
THIRUVANANTHAPURAM, KERALA-695001.
* ADDL.R6 IS IMPLEADED AS PER ORDER DATED 27/09/2019
IN IA NO.02/2019
R1&R2 SRI.P.VIJAYAKUMAR, ASG OF INDIA
R3 &
SMT.SURYA BINOY, SENIOR GOVERNMENT PLEADER
ADDL.R6
R4&R5 SRI.JOMY GEORGE
SRI.DEEPAK MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.04.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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WP(C) No. 16337 of 2019
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MOHAMMED NIAS C.P., J.
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W.P.(C) No.16337 of 2019
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Dated this the 8th day of April, 2025
JUDGMENT
The learned counsel for the petitioners submits that the prayers in the writ petition have become infructuous. This is recorded.
In view of the above, the writ petition is dismissed as infructuous.
Sd/-
MOHAMMED NIAS C.P. JUDGE bpr