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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(3)(g) in The Assam Co-operative Societies Act, 1949

(g)The provisions of this section shall have effect notwithstanding anything to the contrary elsewhere in this Act or in any other law or agreement award or other instrument for the time being in force.