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Jagannath Gupta vs State Of Bihar & Anr on 3 February, 2011

Author: Anjana Prakash

Bench: Anjana Prakash

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Cr.Misc. No.18566 of 2010
                                  JAGANNATH GUPTA
                                           Versus
                               STATE OF BIHAR & ANR
                                         -----------

2.   03.02.2011

Call for legible carbon copy of the case diary of Balua Bazar P.S. Case No. 28 of 2007 from the court of Sub Divisional Judicial Magistrate, Supaul, so as to reach this Court within three weeks and put up after receipt of the same.

( Anjana Prakash, J.) S.Ali