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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(xv) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xv)As set of IN services currently defined are all Circuit Switched or Packet Switched Voice Services, the Quality of Service (QoS) already mandated for voice services, shall apply. Therefore, all Service Providers involved will be required to ensure that there shall be no dilution in the Quality of Service (QoS) standards applicable to the underlying Bearer Network.