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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(4) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(4)In the case where bottom damage simultaneously involves four centre tanks, the value of Os may be calculated according to the formula:Os = ¼(∑Zi + ∑ZiCi) (III)