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State of Uttar Pradesh - Section

Section 104 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

104. Free opinion and legal advise by Panel lawyer.

- A panel lawyer shall always give free opinion and legal advise to the Bhumi Prabandhak Samiti. The Chairman of the Samiti can directly consult him on the legal points, specially in all cases, in which Gram Sabha has been impleaded as defendant or in which it proposes to file a suit or application under the U. P. Zamindari Abolition and Land Reforms Act, 1901 or U. P. Land Revenue Act, 1901. [Vide G.O. No. U.O.-8486/VII-B-F-1234-52-Rajasva-(Ka), dated 26th November, 1952 read with sub-para (5) of Para 1 of G.O. No. C-5777/VII-B-F-1239-53, dated 30th March, 1954].