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State of Goa - Section

Section 13 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

13. Correction of crop statements.

- The Revenue Inspector shall correct any errors in the crops statements by bracketing the error and inserting the correct entries by interlineations or side notes or by inserting entirely fresh entries, and authenticate such interlineations, side notes or, as the case may be, fresh notes by his signature. Where there is evidence to prove that the Talathi has inspected any survey number without actually visiting it at all, the Revenue Inspector shall take a written explanation from the Talathi and submit it with his remarks thereon, to the Mamlatdar for orders or for information.