Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 505 in The Madurai City Municipal Corporation Act, 1971

505. Officers and staff of Madurai municipality deemed to be employees of the corporation.

- Every person, who immediately before the commencement of this Act, was serving in connection with the affairs of the Madurai municipality shall, as from -the date of commencement of this Act, be deemed to be an employee of the corporation.