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[Cites 0, Cited by 6] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(i) in Tamil Nadu Value Added Tax Act, 2006

(i)A sale as specified under sub-section (1) or (3) of section 5 of the Central Sales Tax Act, 1956 (Central Act 74 of 1956);