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State of Uttar Pradesh - Section

Section 14 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for candidate belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6. The vacancies to be filled through the Commission shall be intimated to them. The vacancies to be filled directly through Departmental Selection Committee shall be notified to the Employment Exchange in accordance with the rules and orders for the time being in force. The appointing authority may also invite applications directly from the persons who have their names registered in the Employment Exchange. For this purpose the appointing. authority shall issue an advertisement in a local daily newspaper besides pasting the notice for the same on the Notice-Board. All such applications shall be placed before the Selection Committee.