Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(13)] [Section 74] [Entire Act] State of Rajasthan - Subsection Section 74(13)(ii) in Rajasthan Muslim Wakf Regulations, 1964 (ii)Details of expenditure other, than those laid down in the wakf deed and their justification.