Section 44(g) in Jammu and Kashmir Municipal Corporation Act, 2000
(g)the construction and maintenance of -(i)rest houses;(ii)poor houses;(iii)infirmaries;(iv)children`s homes;(v)houses for the deaf and dumb and for disabled and handicapped children;(vi)shelters for destitute and disabled persons;(vii)asylums for persons of unsound mind;
