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Madhya Pradesh High Court

Shankarlal And 02 Ors. vs The State Of Madhya Pradesh And Anr. on 17 June, 2014

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First Appeals No.188 and 493 of 2011
First Appeals No.797. 799. 810 to 814. 865. 870 &
880 to 885 of 2010
First Appeals No.178. 179 & 499 of 2012
17.06.2014

Parties through their learned counsel. List the matter on 31.07.2014. (Shantanu Kemkar) (Mool Chand Garg) Judge Judge rcp