Madhya Pradesh High Court
Shankarlal And 02 Ors. vs The State Of Madhya Pradesh And Anr. on 17 June, 2014
1 First Appeals No.188 and 493 of 2011 First Appeals No.797. 799. 810 to 814. 865. 870 & 880 to 885 of 2010 First Appeals No.178. 179 & 499 of 2012 17.06.2014
Parties through their learned counsel. List the matter on 31.07.2014. (Shantanu Kemkar) (Mool Chand Garg) Judge Judge rcp