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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(5) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(5)Where costs are awarded to a party in any proceeding, the order shall direct that the party liable to pay the costs shall pay the same.Petition for Winding up, Provisional Liquidator, Winding up Order, and Statement of Affairs