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Antrix Corporation Limited vs Devas Multimedia Private Limited on 17 January, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

                   ITEM NO.14                  COURT NO.1               SECTION XIV

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                   SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 44097/2019

                   (Arising out of impugned final judgment and order dated
                   28-02-2017 in OMP No. 558/2015 passed by the High Court Of
                   Delhi At New Delhi)

                   ANTRIX CORPORATION LIMITED                           Petitioner(s)
                                                      VERSUS
                   DEVAS MULTIMEDIA PRIVATE LIMITED                     Respondent(s)

                   (IA No.2551/2020-CONDONATION OF DELAY IN FILING and IA
                   No.2553/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/
                   FACTS/ANNEXURES)

                   Date :17-01-2020 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SURYA KANT

                   For Petitioner(s)     Mr.C.A. Sundaram, Sr. Adv.
                                         Mr. Gourab Banerji, Sr. Adv.
                                         Mr. Saket Sikri, Adv.
                                         Mr. Arjun Krishnan, AOR
                                         Mr. Akanksha Kaul, Adv.
                                         Ms. Rohini Musa, adv.
                                         Mr. Ankur Singh, Adv.
                                         Mr. Shoupya Bari, Adv.
                                         Mr. Subhro Mukherjee, Adv.
                                         Mr. Mohit Pandey, Adv.

                   For Respondent(s)     Mr. Mukul Rohatgi, Sr. Adv.
                                         Mr. Rajiv Nayar, Sr. Adv.
                                         Mr. Ciccu Mukhopadhyay, Sr. Adv.
                                         Mr. Sajan Poovaya, Sr. Adv.
                                         Mr. Omar Ahmad, Adv.
                                         Mr. Ishan Gaur, Adv.
                                         Mr. Vikram Shah, Adv.
                                         Mr. Amol Gupta, Adv.
                                         Ms. Simran Khorana, Adv.
                                         M/s Cyril Amarchand Mangaldas, Adv.
                         UPON hearing the counsel the Court made the following
Signature Not Verified
                                               O R D E R

Digitally signed by CHARANJEET KAUR Date: 2020.01.17 Issue notice.

Tag with SLP© No. 28434/2018.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR