Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Jharkhand - Subsection Section 44(2)(e) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016 (e)The form in which application for permission under section 18 or section 24 may be made and the particulars which they should contain;