Karnataka High Court
The Commissioner Of Income Tax ... vs Mrs Iren D'Souza on 16 February, 2010
Bench: K.L.Manjunath, B.V.Nagarathna
IN "I'I---1!}: IIIG1--I COEjR'1'('.')I-'~' Ii,»-\I"<;\:.:x'1'A1<sx AT I-5;\.NGA.E.,ORI£
1),-\'1'1I'«:1') TI us 'I'i1I'~2 aew 13m' (1)1? I~'I£I3RUA.RY. 20
E--">1-"{IiE51*Z2\§'I' ' 'V 1'
'11 11:: I---1<)N'B1T,1.~: MR. (3 S'I'I(.'I'i K.In,.:\x1;\:\s,}.1.®e§"1:f1'~:. f %
AND ' b
'I'I-----I 1"': Ii()N'E3Li£ MRS. JL;'sV3fr1'I§:1-:3 1'43'.~\;:'N--AGAI§'zé;f1?i3-{NA n V
I.T.A. N0.32VESf§°L2;0O5
BETWEEN:
1.Tm: C0MvMIsV$I0N:1:1zg (3.55 INCZOMEEE - V ;v1z\1\sc;:»x:.c;;"\-13:" ' "R-"112 13v.(:;oM1ké:i3s0Ni::R ' 0 1; IE\§(}i(T)M'£?1~'1T1-\'}<'." ' c:u-:C1..I:':1 . "
E\/iA.§\1'GAI;n.OI-iii. ' %\J AI'I'IEILIAN'I"S * _ (k3y'i §§a~i;'_ \z__ z\raAi21N.I).. m1"2 SR1 M $1-es; IACI {AL/»\. ADV.) V' M/Ls INIJIECT S'I'O1\EI£/TXN1) a\/h''\RI3L1-'~'ZS » 1'>U;3..NA I'3L1..)G.. Ls'-XLIBACEEI ' M/\E\I'C3;\§,()I--{I¥.Z :%3?5 00:3 EViRS IR.__EI\E. LrS0UzA I'3RO}?1?.I"{1i£'I'Y{I>{ . . . RFZSPON D §:CN'1' [By Sri: E5 P1'\R'I"E""11'\SARATI H. z"'\.E)V.] 92;.