Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 73CA(1)] [Section 73CA] [Entire Act] State of Maharashtra - Subsection Section 73CA(1)(vii) in The Maharashtra Co-Operative Societies Act, 1960 (vii)[ has more than two children: [Clause (vii) was added by Maharashtra 34 of 2001, (w.e.f. 7-9-2001) Section 6.]