Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(3)] [Section 116] [Entire Act] State of Telangana - Subsection Section 116(3)(c) in Telangana Goods and Services Tax Act, 2017 (c)who is found guilty of misconduct by the prescribed authority;