Madhya Pradesh High Court
Hari Narayan Jatav vs The State Of Madhya Pradesh on 13 July, 2021
Author: Anand Pathak
Bench: Anand Pathak
1 MCRC-34028-2021 The High Court Of Madhya Pradesh MCRC-34028-2021 (HARI NARAYAN JATAV Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 13-07-2021 Parties through their respective counsel. Heard through Video Conferencing. As prayed for by counsel for the applicant, list on 14.07.2021.
(ANAND PATHAK) JUDGE Ashish* ASHISH CHAURASI A 2021.07.1 4 16:45:54 +05'30'