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[Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9A(1)(ii) in The U.P. Basic Education Provident Fund Rules, 1975

(ii)meeting the expenditure in connection with the marriage of the subscriber's sons or daughters and any other relation actually dependant on him;