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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(6) in Adoption Regulations, 2017

(6)The Authorized Foreign Adoption Agency or Central Authority or Government department concerned, may organize annual get-together of Indian adoptees and their adoptive parents and forward a report of the event to the Authority and the Indian diplomatic missions shall facilitate such get-togethers.