Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 32 in The U.P. Sahkari Gram Vikas Banks Act, 1964 32. Public servant not to bid at sale. - No public servant referred to in Section 31 shall purchase or bid for any movable or immovable property sold under the provisions of this Act.
