Section 222 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
222. Pile testing.
- The employer shall ensure at a construction site of a building or other construction work that-(a)the testing of pile is conducted under the supervision of a responsible person for such testing;(b)all practicable measures like displaying of warning notices, barricading the area and other similar measures are taken to protect the area where the pile testing is carried out;(c)entry to a pile-testing area is prohibited to general public to ensure safety.
