Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958 1. Short title, extent and commencement. (1)These rules may be called the Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958.
