Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1853 in The Amending Act, 1897 1853. VI Relating to summary suits for arrears The Rent of rent, to sales of patni taluqs and Recovery other saleable tenures, and to sales Act, 1853. of land in satisfaction of summary decrees for rent.
