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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(b) in The Orissa Grama Rakshi Rules, 1969

(b)Whenever the Grama Rakshi is found to be guilty of negligence or dereliction of duty or failure to obey any order or direction given to him or misconduct, the officer-in-charge of the Police-station shall call for an explanation from the Grama Rakshi, and intimate the fact to the concerned sub-divisional police-officer.