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Supreme Court - Daily Orders

Varadharajan vs The State Rep. By The Inspector Of Police on 1 April, 2026

     ITEM NO.57                           COURT NO.13                 SECTION II-C

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

          Petition for Special Leave to Appeal (Crl.)             Nos.20626-20627/2025

     [Arising out of impugned final judgment and order dated 21-09-2022
     in CLRA No. 437/2014 21-09-2022 in CLRA No. 444/2014 passed by the
     High Court of Judicature at Madras]

     VARADHARAJAN                                                     Petitioner(s)

                                                 VERSUS

     THE STATE REP. BY THE INSPECTOR OF POLICE                        Respondent(s)


     IA No. 322313/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 30179/2025 - EXEMPTION FROM FILING O.T.

     Date : 01-04-2026 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MANOJ MISRA
                          HON'BLE MR. JUSTICE K. VINOD CHANDRAN


     For Petitioner(s) :Mr. Gokulakrishnan Sr, Adv.
                        Ms. Payoshi Roy, Adv.
                        Mr. Bharathimohan M., Adv.
                        Ms. V. Swetha, Adv.
                        Mr. Vairawan A.S, AOR


     For Respondent(s) :Mr. Sabarish Subramanian, AOR



                           UPON hearing the counsel the Court made the following
                                              O R D E R

1. Let the records of the court below be called for.

2. List after receipt of the lower court records. (KAVITA PAHUJA) Signature Not Verified (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS Digitally signed by KAVITA PAHUJA Date: 2026.04.02 COURT MASTER (NSH) 16:22:35 IST Reason: