Supreme Court - Daily Orders
Varadharajan vs The State Rep. By The Inspector Of Police on 1 April, 2026
ITEM NO.57 COURT NO.13 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) Nos.20626-20627/2025
[Arising out of impugned final judgment and order dated 21-09-2022
in CLRA No. 437/2014 21-09-2022 in CLRA No. 444/2014 passed by the
High Court of Judicature at Madras]
VARADHARAJAN Petitioner(s)
VERSUS
THE STATE REP. BY THE INSPECTOR OF POLICE Respondent(s)
IA No. 322313/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 30179/2025 - EXEMPTION FROM FILING O.T.
Date : 01-04-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Petitioner(s) :Mr. Gokulakrishnan Sr, Adv.
Ms. Payoshi Roy, Adv.
Mr. Bharathimohan M., Adv.
Ms. V. Swetha, Adv.
Mr. Vairawan A.S, AOR
For Respondent(s) :Mr. Sabarish Subramanian, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Let the records of the court below be called for.
2. List after receipt of the lower court records. (KAVITA PAHUJA) Signature Not Verified (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS Digitally signed by KAVITA PAHUJA Date: 2026.04.02 COURT MASTER (NSH) 16:22:35 IST Reason: