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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(d) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(d)periodic and regular mapping of all child related services at district for creating a resource directory and making the information available to the Committees and Boards from time to time;