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[Cites 0, Cited by 0] [Section 147(4)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(4)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)in case of stabling of train with locomotive attached or stabling of light engine before shutting down the locomotive, the Loco pilot shall additionally ensure that every given brake, including hand brake and parking brake have been applied, and locomotive secured with wooden wedges.