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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(b) in Regulations Under the U.P. Intermediate Education Act, 1921

(b)Procedure for constituting the Committee of Management, qualifications and disqualifications of its members, term of its office, calling its meeting and conducting business thereat shall be laid down.