Supreme Court - Daily Orders
Associate Holdings Pvt. Ltd. vs Reserve Bank Of India on 30 November, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.23 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1391/2018
ASSOCIATE HOLDINGS PVT. LTD. Petitioner(s)
VERSUS
RESERVE BANK OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 30-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. K.V. Viswanathan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Himanshu Satija, Adv.
Mr. Nishant Rao, Adv.
Mr. E. C. Agrawala, AOR
Mr. Rajesh Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Status quo, as of today, shall be maintained in the meantime.
Tag along with T.P. (C) Nos. 1399-1404 of 2018.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.11.30 17:01:15 IST Reason: