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Bombay High Court

Nanak S. Ghatalia vs Swati Shatischandra Ghatalia ... on 1 July, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

   NOTICE OF MOTION (TESTAMENTARY) NO. 247 OF 2018
                          In
CHAMBER SUMMONS (TESTAMENTARY) STAMP NO. 78 OF 2016

     Mr. Nanak S. Ghatalia                           ....PETITIONER
                 V/S
     Swati Shatischandra Ghatalia (caveatrix)      ....RESPONDENT

WITH NOTICE OF MOTION (TESTAMENTARY) NO. 132 OF 2016 In MISC PETITION IN T and I J 119 OF 2015 Devan S Ghatalia And Anr ....PETITIONER V/S Nanak S Ghatalia And Anr ....RESPONDENT WITH MISC PETITION IN T AND I J NO. 119 OF 2015 In TESTAMENTARY PETITION 457 OF 2014 Mr Devan S Ghatalia And Anr ....PETITIONER V/S Mr Nanak S Ghatalia And Anr ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 52 OF 2017 In MISC PETITION IN T and I J 26 OF 2017 Harshad Fulchand Sheth And Anr ....PETITIONER Page 1/3 ::: Uploaded on - 01/07/2022 ::: Downloaded on - 02/07/2022 09:48:11 ::: V/S Nanak S Ghatalia And Nar ....RESPONDENT WITH MISC PETITION IN T AND I J NO. 26 OF 2017 In TESTAMENTARY PETITION 815 OF 2009 Harshad Fulchand Sheth And Anr ....PETITIONER V/S Nanak S Ghatalia And Nar ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 7385 OF 2020 In MISC PETITION IN T and I J 70 OF 2015 Swati S. Ghatalia ....PETITIONER V/S Nanak S Ghatalia And Ors ....RESPONDENT WITH MISC PETITION IN T AND I J NO. 70 OF 2015 In TESTAMENTARY PETITION 815 OF 2009 Nanak S Ghatalia ....PETITIONER V/S Harshad F. Sheth (since Deceased) And Ors. ....RESPONDENT WITH TESTAMENTARY PETITION NO. 457 OF 2014 Mr. Nanak S. Ghatalia ....PETITIONER V/S Page 2/3 ::: Uploaded on - 01/07/2022 ::: Downloaded on - 02/07/2022 09:48:11 ::: Urmila S. Ghatalia (deceased) ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 7 OF 2019 In CHAMBER SUMMONS (TESTAMENTARY) STAMP NO. 78 OF 2016 Nanak S. Ghatalia ....PETITIONER V/S Swati Shatischandra Ghatalia (caveatrix) ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 131 OF 2016 In MISC PETITION IN T and I J 70 OF 2015 Nanak S Ghatalia ....PETITIONER V/S Harshad F. Sheth And 2 Ors. ....RESPONDENT Mr..NANAK S GHATALIA - PARTY IN PERSON for Petitioner Mr.Jaideep Mitra a/w Mr.Ravindra Chile i/b Harshal Ghagare for respondent No.1 in MPT /70/2015 and for Petitioner in MPT/119/2015 and MPT /20/2017 CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 1st July, 2022 P.C. :

S. O. to 12/08/2022 ( at 2.30 pm).
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