Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2) in The Haryana Special Economic Zone Act, 2005

(2)The Director, Industries and Commerce Department, Haryana, on receipt of application shall forward the proposal to the concerned department for comments.