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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Puducherry - Subsection

Section 37(2) in Puducherry School Education Act, 1987

(2)Each Tribunal shall consist of one person only who shall be a judicial officer not below the rank of a District Judge or an officer of equal grade qualified in law and serving in the Law Department of the Government.