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State of Haryana - Section

Section 55 in The Haryana Motor Vehicles Rules, 1993

55. Conditions for issuing directions by the State Transport Authority.

[Sections 68(4) and 96(2)(xxxiii)]. - While issuing directions under sub- section (4) of Section 68 the State Transport Authority shall ensure that there is no undesirable and un-economic competition amongst the holders of the permits but it shall also ensure that in case of stage carriage every village having metalled road is linked to the specified route of permit.